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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979

(2)The course of study for the examination to be held by the Board under sub-section (1) shall be same as for the examination for the award of that degree held by the Board under Section 44 of the Act.