Section 72(2)(b) in The Standards of Weights and Measures (Enforcement) Act, 1985

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

(b)the places at which, and the custody in which, the following standards shall be kept, namely:-

(i)reference standards,

(ii)secondary standards,

(iii)working standards, as required by section 12 and sub-section (5) of section 14;

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