Himachal Pradesh High Court
Kaptan Singh vs H.R.T.C. & Another on 7 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kaptan Singh versus H.R.T.C. & another .
CWP No. 881 of 2022 07.03.2022 Present: Mr. Hem Kanta Kaushal, Advocate, for the petitioner.
Mr. Ajeet Singh Saklani, Advocate, for the respondents.
Issue notice. Mr. Ajeet Singh Saklani, Advocate, accepts notice for the respondents. He prays for and is granted four weeks' time to file reply.
List alongwith CWP No. 5728 of 2021.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 7, 2022 (hemlata) ::: Downloaded on - 07/03/2022 20:14:00 :::CIS