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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(k) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(k)"Service" means the Uttar Pradesh Industries Department (Directorate of Handloom and Textiles) Subordinate Service;