Delhi High Court - Orders
Commissioner Of Income Tax ... vs Niit Foundation on 19 October, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 141/2021
COMMISSIONER OF INCOME
TAX (EXEMPTIONS) DELHI ..... Appellant
Through : Mr. Abhishek Maratha, Senior
Standing Counsel for Revenue.
versus
NIIT FOUNDATION ..... Respondent
Through : Mr. Ajay Vohra, Sr. Adv. with
Mr. Rohit Jain, Mr. Samarth
Choudhari and Mr. Aniket D.
Agarwal, Advocates
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.10.2022 Since, one of us (Manmohan, J.) is busy hearing part heard matters in a Special Bench, list the present matter on 10th April, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 19, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:20.10.2022 17:47:14