Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(xi) in The Maharashtra Chit Funds Act, 1974

(xi)the approved bank in which chit moneys shall be deposited by the Foreman under the provisions of this Act;