Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 118 in Rajasthan Co-operative Societies Act, 2001

118. Bar to Legal practitioner.

- Notwithstanding anything contained in any law for the time being in force, no legal practitioner shall appear on behalf of any party in any proceeding, other than an appeal a revision, a review or prosecution of an offence under section 109, under this Act.