Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Meghalaya - Subsection Section 10(2) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012 (2)The Regulatory Board shall be convened from time to time and the Headquarters shall be in Shillong.
