Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(2) in Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2016 (2)Notwithstanding such repeal, anything done or any action taken under the said rules shall be deemed to have been done or taken under these rules.
