Madhya Pradesh High Court
Wpil Limited vs The State Of Madhya Pradesh on 20 December, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 RP-733-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 733 of 2024 (WPIL LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 20-12-2024 Parties through their counsel.
Learned counsel for the petitioner submits that the arguing counsel is adjusted. He, therefore, prays for adjournment.
List the case after winter vacation.
(VISHAL MISHRA) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
VSG
Signature Not Verified
Signed by: VIKRAM SINGH
Signing time: 23-12-2024
12:35:55