Section 12(2) in The Central Industrial Security Force Act, 1968
(2)The provisions of the [Code of Criminal Procedure, 1973 (2 of 1974)] [Substituted by Act 14 of 1983, Section 13 and Sch., for " Code of Criminal Procedure, 1898 (5 of 1898)" (w.e.f. 15.6.1983). ] relating to searches under that Code shall, so far as may be, apply to searches under this section.
