Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(2) in Bihar Anti Terrorist Squad Rules, 2014 (2)Access to ATS Headquarters shall be controlled by boom barrier and also under watch by CCTV/Bio metric card and entries at the gate shall also be recorded by the sentry.
