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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(1) in The Manipur Higher Secondary Education Act, 1992

(1)Nominated members shall hold office for a term of three years from the date of the notification published office for a term of office of co-opted members shall terminate on the same date as that of the nominated members :Provide that the Government may, by notification in the Official Gazette, extend the term not exceeding one year.