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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(c) in The Sree Balaram Seva Mandir Acquisition Act, 1978.

(c)wilfully withholds or fails to furnish to the State Government any document which may be in his possession, custody or control,