Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 4 December, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Ms. Aditi Gupta, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Mr.T.Singhdev with Mr.Abhijit
Chakravarty, Mr.Vedant Sood, Advs
for R-1.
Mr.Mohinder J.S.Rupal, Mr.Hardik
Rupal, Ms.Aishwarya Malhotra and
Ms.Triptha Sharma, Advs for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 04.12.2025
1. On the petitioner taking fresh steps, let respondent no.3 be served through all permissible modes including Dasti.
2. Affidavit of service be filed by the learned counsel for the petitioner at least three days prior to the next date of listing.
3. Respondent no.2 is directed to file the counter affidavit within a weeks' time. Rejoinder affidavit, if any, be filed by the petitioner by the next date of listing.
4. List on 12.01.2026.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J DECEMBER 04, 2025/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2025 at 20:53:38