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Delhi High Court - Orders

Sahil Arsh vs National Medical Commission & Ors on 4 December, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~1
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 1712/2025
                                    SAHIL ARSH                                      .....Petitioner
                                                     Through: Ms. Aditi Gupta, Adv.
                                                     versus

                                    NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
                                                 Through: Mr.T.Singhdev      with    Mr.Abhijit
                                                            Chakravarty, Mr.Vedant Sood, Advs
                                                            for R-1.
                                                            Mr.Mohinder J.S.Rupal, Mr.Hardik
                                                            Rupal, Ms.Aishwarya Malhotra and
                                                            Ms.Triptha Sharma, Advs for R-2.
                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                 ORDER

% 04.12.2025

1. On the petitioner taking fresh steps, let respondent no.3 be served through all permissible modes including Dasti.

2. Affidavit of service be filed by the learned counsel for the petitioner at least three days prior to the next date of listing.

3. Respondent no.2 is directed to file the counter affidavit within a weeks' time. Rejoinder affidavit, if any, be filed by the petitioner by the next date of listing.

4. List on 12.01.2026.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J DECEMBER 04, 2025/MJ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2025 at 20:53:38