Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(2)(j) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(j)the form and manner in which the balance-sheet and accounts of the Nigam shall be prepared and maintained;