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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Preservation of Private Forests Rules, 1963

(3)The transit permit shall be subject to check Naka Stations and by officers as provided in Rules regulating the transit of timber and other forest produce.Explanation. - For the purpose of this Rule 'timber' has the same meaning as assigned to it under the Rules regulating the transit of timber and other forest produce in force.