Himachal Pradesh High Court
Sameen Ahmed vs . State Of H.P. on 7 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sameen Ahmed vs. State of H.P. Cr.MMO No.1194 of 2022 07.03.2023 Present: Ms. Shalini Thakur, Advocate, for the petitioners.
Mr. B.C. Verma, Additional Advocate General and Mr. R.P. Singh, Deputy Advocate General, for the respondent.
Learned counsel for the petitioners prays for and is granted four weeks' time to file rejoinder. List thereafter.
( Sushil Kukreja ) Judge 7th March, 2023 (reena) ::: Downloaded on - 09/03/2023 20:34:18 :::CIS