Section 1 in The Orissa Estates Abolition Act, 1951

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State of Odisha - Section

Section 1 in The Orissa Estates Abolition Act, 1951

1. Short title and commencement.

(1)This act may be called the Orissa Estate Abolition Act, 1951.

(2)It extends to the whole of the State of Orissa.

(3)It shall come into force at once.