Section 84(1) in Maharashtra Factories Rules, 1963
(1)The Manager shall appoint a Canteen Managing Committee which shall be consulted from time to time as tola) the quality and quantity of foodstuffs to be served in the canteen;(b)the arrangement of the menus;(c)times of meals in the canteen; and(d)any other matter pertaining to the canteen as may be directed by the Committee:Provided that where the canteen is managed by a Co-operative Society registered or deemed to be registered under the Maharashtra Co-operative Societies Act, 1960, it shall not be necessary to appoint a Canteen Managing Committee.
