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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 32(1) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(1)Every distributor of television channels shall provide a customer care programming service for the purpose of dissemination of information as required under the provisions of these regulations and for consumer awareness.