Section 272A(2)(l) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 272A(2)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(2)(l) in The Income Tax Act, 1961

(l)[ to deliver or cause to be delivered the ] [ Inserted by Act 18 of 2005, Section 60 (w.e.f. 1.6.2005).][statements] [ Substituted by Act 33 of 2009, Section 75, for " quarterly return" (w.e.f. 1.10.2009).][within the time specified in sub-section (1) of section 206-A,] [ Inserted by Act 18 of 2005, Section 60 (w.e.f. 1.6.2005).]

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Union of India - Subsection

Section 272A(2)(l) in The Income Tax Act, 1961