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Union of India - Section
Section 6 in The Indian Post Office Rules, 1933
6.
The rates of postage and air mail fees specified in the Schedule below shall be chargeable on postal articles posted at an Indian Office for transmission by air, or by air-cum-surface routes, to the countries and places mentioned in the schedule and to which such mode of transmission is available.Note: - At least 75 percent of air mail fees shall be prepaid, otherwise this will be sent by surface route. The registration fee in the case of registered articles shall be in addition to the charges mentioned in the Schedule.[Note (2) * * *] [Omitted 'For airmail articles addressed to Asian Pacific Postal Union member countries except Pakistan, Bangladesh, Bhutan and Nepal, international surface postage rates, applicable to Universal Postal Union member countries (and not surface postage rates of Asian Pacific Postal Union member countries) together with airmail surcharge namely Rs. 3.00 for every 20 grams or part thereof is to be levied. Rates for airmail postcards and aerogram will be the same for Asian Pacific Postal Union member countries (except Pakistan, Nepal, Bhutan and Bangladesh) as for others.' by Notification No. G.S.R. 782(E), dated 1.9.2016 (w.e.f. 30.3.1933).]For airmail articles addressed to Pakistan, the rates given in the following schedule shall apply:-[Schedule-A [Substituted by Notification No. G.S.R. 782(E), dated 1.9.2016 (w.e.f. 30.3.1933).]| Service | South Asian Association for Regional CooperationCountries, Afganistan, Sri Lanka, and Maldives | Pakistan, Bangladesh, Nepal and Bhutan. | Asian Pacific Postal Union countries exceptPakistan, Bangladesh, Nepal and Bhutan. | Universal Postal Union countries |
| (1) | (2) | (3) | (4) | (5) |
| Airmail Postcard | 12.00 | 8.00 | 12.00 | 12.00 |
| Aerogramme | 15.00 | 15.00 | 15.00 | 15.00 |