Section 31 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
31. Remuneration and T.A./D.A. to the staff appointed for examination work.
(1)The staff appointed for examination work shall be eligible to get remuneration at the rate specified by the Board from time to time and T.A./D.A. admissible as per Government rules.(2)The staff appointed for the examination work but not entitled for T.A./D.A., shall be paid conveyance allowance at the rate approved by the Board.
