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State of Puducherry - Section

Section 10 in Puducherry Town and Country Planning Act, 1969

10. Senior Town Planner.

- As soon as may be after the commencement of this Act, the Government shall, by notification in the Official Gazette, appoint a Senior Town Planner for the Union territory called "Senior Town Planner" for the purpose of carrying out the functions assigned to him under this Act or rules made thereunder.