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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(2)(b) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(b)the manner of recruitment of the salary and allowances payable to, and other conditions of service of officers and employees of the Authority under sub-section (2) of section 14,