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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(4) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(4)Each member of the Academic Council shall have one vote and if there shall be equality of votes on any question to be determined by the Academic Council, the [Chairperson] [Substituted for 'Chairman' by U.P. Act 5 of 2009, Section 2.] of the Academic Council, or as the case may be, the member presiding over the meeting shall, in addition, have a casting vote.