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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(ii) in The Tamil Nadu Ancient and Historical Monument and Archaeological Sites and Remains Act, 1966

(ii)the site of an ancient monument, iii) such portion of land adjoining the site of an ancient monument as may be required for fencing or covering in or otherwise preserving such monument,