Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] UT Ladakh - Subsection Section 98(4) in The Probate and Administration Act, 1977 (4)the exhibition of and intentionally falls inventory or account under this section shall be deemed to be an offence under section 193 of that Code.
