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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Rajasthan - Subsection

Section 34A(1) in The Rajasthan Brewery Rules, 1972

(1)Every brewer shall be responsible for maintaining Minimum yield of 650 liters of mild beer or 490 liters of strong beer for every 100 Kilogram of Malt and other raw material used. Such beer to be further processed as per Rule 49-A.