Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 66] [Entire Act] Union of India - Section Section 45 in Indian Divorce Act, 1869 45. Code of Civil Procedure to apply.— Subject to the provisions herein contained, all proceedings under this Act between party and party shall be regulated by the Code of Civil Procedure, 1908 (5 of 1908).
