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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(3) in The Rajasthan Law And Judicial Department Manual, 1952

(3)The fee payable to counsel for defence in the High Court under Rule 98 shall be Rs. 32/- per day. In addition 1 day’s fee or more if the Chief Justice so directs shall be paid to the counsel for preparation of the case.