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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(2)Permission to inspect the record or proceedings of the Board or any Committee may be granted by the Chief Administrative Officer on payment of the fees fixed by the Board.