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State of Rajasthan - Section
Section 6 in Rajasthan River Basin and Water Resources Planning Rules, 2015
6. Travelling Allowance, Daily Allowance and other facilities to the nominated Members of the Council.
- The Members specified at clause (xiii) of sub-Section (2) of Section 3 of the Act shall be allowed Travelling Allowance, Daily Allowance and other facilities specified below -| (i) | Travelling Allowance & Daily Allowance | as per status of Chief Engineer of WaterResources Department of Rajasthan |
| (ii) | Accommodation | Circuit House as per status of Chief Engineer ofWater Resources Department of Rajasthan |
| (iii) | Local Transport | Rs. 500 per day |
| (iv) | Honorarium/ sitting fee | Rs. 200 per day |