Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(ii) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (ii)has been convicted by a court of law for an offence involving moral turpitude or has otherwise become insane or of unsound mind; or
