Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(2)(b) in The Delhi Value Added Tax Act, 2004

(b)the amount of any tax, interest or penalty for which the person may be or is likely to become liable at any time under this Act;