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Gauhati High Court

Satish Kumar vs The Union Of India And 5 Ors on 24 August, 2022

Author: R.M. Chhaya

Bench: Chief Justice, Soumitra Saikia

                                                                  Page No.# 1/2

GAHC010203512021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7338/2021

         SATISH KUMAR
         S/O LATE SIVA CH. PRASAD SINGH, R/A H/N-18(2ND FLOOR), SATGAON,
         OPP. SATGAON POLICE STATION, DIST-KAMRUP(M), ASSAM, PIN-781171



         VERSUS

         THE UNION OF INDIA AND 5 ORS
         REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
         MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011

         2:THE CENTRAL ADMINISTRATIVE TRIBUNAL (CAT)
          GUWAHATI BENCH AT GUWAHATI
          G.S ROAD
          GUWAHATI-781005

         3:THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS (CGDA)
          MINISTRY OF DEFENCE (FINANCE)
          SOUTH BLOCK
          GOVERNMENT OF INDIA
          NEW DELHI
          PIN-110011

         4:THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BR)
          RING ROAD
          NARAINA
          DELHI
          PIN-110010

         5:THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS
          RAJENDRA PATH
          PATNA
          BIHAR
                                                                        Page No.# 2/2

             PIN-841219

             6:THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS (BR)
              UDAYAN VIHAR
              NARANGI
              GUWAHATI
             ASSAM
              PIN-78117

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : ASSTT.S.G.I.




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                             ORDER

Date : 24.08.2022 (R.M. Chhaya, CJ.) Heard Mr. U.K. Nair, learned senior counsel, assisted by Mr. D. Mahanta, learned counsel for the petitioner.

Mr. B. Chakravarty, learned counsel appearing for the Union of India submits that an affidavit has been filed in the Registry on 18.08.2022. However, the same is not on record.

Registry is directed to place the said affidavit on record and list the case on 06.09.2022.

                      JUDGE                    CHIEF JUSTICE



Comparing Assistant