Andhra Pradesh High Court - Amravati
T. Subbarami Reddy vs Duggandla Rami Reddy Died on 15 October, 2025
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No.: S.A.No.76 of 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
15 15.10.2025 TMR, J
Learned counsels for the petitioner and
respondents are present.
At request of learned counsel for the petitioner, list the matter after three (03) weeks.
______ TMR, J TJN