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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(23) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(23)"Market Committee" means the Agricultural Produce and Livestock Market Committee established under the provisions of this Act or already established if any, under any other law for the time being in force.