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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(10)(g) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(g)Amusement park providing various types of rides, games and amusement for children as well as adults;