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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)If a candidate presents more than one nomination paper for election to the same seat. not more than one deposit shall be required of him under sub-rule (1).