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State of Odisha - Section

Section 1 in Orissa Land Encroachment Act, 1947

1. Short title extent and commencement.

(1)This Act may be called the Orissa Land Encroachment Act, 1947.
(2)It shall extend to the districts of Cuttack, Puri and Balasore in the Province of Orissa.
(3)It shall come into force on such date as the Provincial Government may, by notification, appoint.