Section 2 in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915
2. Save with special sanction of the Collector the shop shall not be opened before sunrise or kept open after 10 p.m./9 p.m. during April to September/October to March in the municipal cantonment and notified areas or after 9 p.m./8 p.m. during April to September/October to March in the rural areas and backward tracts.
