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State of Odisha - Section

Section 35 in The Orissa Survey and Settlement Act, 1958

35. Application of the Indian Limitation Act, 1908.

- Subject to the provisions of this Act, the provisions of the Indian Limitation Act 9 of 1908, except Sections 6, 7, 8, 9, 19 and 20 shall apply to all appeals and applications mentioned in Section 34.Chapter-VI Miscellaneous