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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(3) in West Bengal Co-operative Societies Rules, 2011

(3)Selection amongst the members of the Self Help Groups formed under a Co-operative Society under clause (h) of sub-section (1) of section 32 of the Act for being elected as the member of the Board, shall be held by show of hand or by ballot as the Board may decide.