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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

State of Punjab - Subsection

Section 7C(1) in The Central Sales Tax (Punjab) Rules, 1957

(1)Any dealer aggrieved by an order of the Assessing Authority regarding demand or forfeiture of security may within 30 days of service of the order on him, after furnishing the security, prefer an appeal against such order to the Appellate Authority.