Section 30(2)(k) in The Gujarat Fisheries Act, 2003

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2)(k) in The Gujarat Fisheries Act, 2003

(k)the rules subject to which the State Government may call for and examine record of order passed by Adjudicating officer under sub-section (1) of section 19, and

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State of Gujarat - Subsection

Section 30(2)(k) in The Gujarat Fisheries Act, 2003