Supreme Court - Daily Orders
V.B.R. Menon B.E.(Mech) Mba(Iima) Llb vs The Principal Secretary To Government ... on 5 February, 2020
ITEM NO.55 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 2652/2019
V.B.R. MENON B.E.(MECH) MBA(IIMA) LLB Petitioner(s)
VERSUS
THE PRINCIPAL SECRETARY TO GOVERNMENT OF TAMILNADU & ORS.
Respondent(s)
Date : 05-02-2020 This petition was called on for hearing today.
For Petitioner(s)
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Sandeep Singh, AOR
For Respondent(s)
Ms. G. Ushasri, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent Nos.1 and 2 but none has entered appearance.
Respondent No.3 has filed counter affidavit. Service is complete on respondent No.4 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.02.07 11:19:50 IST Reason: