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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(2) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(2)[ A non-refund able fee of Rs. 100/- for private vehicles shall be charged for processing of a case for a pass for plying of a vehicle on a sealed road.