Section 26 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974
26. Withdrawal of facilities.
- The Superintendent may withdraw any or all special facilities mentioned in this order by way of punishment for any misbehavior or major jail offence :Provided that prior sanction of the detaining authority shall be necessary to treat a class I internee as class II internee.
